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[Cites 0, Cited by 28] [Section 21(1)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1)(iv) in The Factories Act, 1948

(iv)unless they are in such position or of such construction as to be safe to every person employed in the factory as they would be if they were securely fenced, the following, namely:—