Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 155A in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

155A. [ [Inserted vide Notification No. 1-Mt.-72-71, dated 3-6-1971.]

The officers and employees of the Board in respect of pay not more than Rs. 500 may be granted an advance equal to two month's pay or Rs. 400 whichever is less for purchase of food grains once in year. The advance shall be free of interest and shall be recovered in ten monthly instalments].