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[Cites 0, Cited by 0] [Section 29(8)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(8)(x) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(x)Miscellaneous Chemicals:- (a) Chemicals shall be kept covered and stored in the original, labeled container, away from flammables and heat and in a clean, dry, well-ventilated place which prevents unauthorized access to the chemicals.