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State of Andhra Pradesh - Section

Section 34 in Andhra Pradesh Civil Courts Act, 1972

34. Repeals and savings.

(1)The Andhra Pradesh (Andhra Area) Civil Court Act, 1873, the Andhra Pradesh (Telangana Area) Civil Court Act, 1954 and Section 17 of the Andhra Pradesh (Telangana Area) Small Causes Courts Act, 1330 Fasli are hereby repealed.
(2)The provisions of sections 8 and 18 of the Andhra Pradesh General Clauses Act, 1891 shall apply upon such repeal.