Supreme Court - Daily Orders
M/S Pradeep Manoj Farms Pvt. Ltd. vs Duggirala Vidya Sagar Rao on 4 July, 2023
Bench: B.V. Nagarathna, Prashant Kumar Mishra
ITEM NO.53 COURT NO.16 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12273/2023
(Arising out of impugned final judgment and order dated 24-02-2023
in CRP No. 2935/2022 passed by the High Court For The State of
Telangana at Hyderabad)
M/S PRADEEP MANOJ FARMS PVT. LTD. & ANR. Petitioner(s)
VERSUS
DUGGIRALA VIDYA SAGAR RAO & ORS. Respondent(s)
(FOR ADMISSION)
Date : 04-07-2023 This petition was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Rajshekhar Rao, Sr. Adv.
Mr. Vishesh Kanodia, Adv.
Mr. Meherunnisa A. Jaitley, Adv.
Mr. Kushinapalli Abhishikth, Adv.
Ms. Rashi Bansal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the judgment/order impugned in this petition.
The special leave petition is, accordingly, dismissed. Since the suit was at the stage of argument, it is needless to observe that once the witness who has been summoned is examined, the suit shall be concluded expeditiously. Signature Not Verified
Pending application(s), if any, shall stand disposed of. Digitally signed by NIRMALA NEGI Date: 2023.07.06 14:10:13 IST Reason:
(RADHA SHARMA) (MALEKAR NAGARAJ)
COURT MASTER (SH) COURT MASTER (NSH)