Madhya Pradesh High Court
Mohd. Akram vs The State Of Madhya Pradesh on 6 September, 2024
1 MCRC-34110-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 34110 of 2024 (MOHD. AKRAM Vs THE STATE OF MADHYA PRADESH ) CRR/3116/2022 Dated : 06-09-2024 Shri Ghanshyam Pandey - Advocate for applicant. Ms. Vinita Sharma - Panel Lawyer for State.
As prayed for by the applicant, list the case on 09.09.2024.
(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 9/9/2024 1:40:20 PM