Bombay High Court
Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 27 June, 2019
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1167 OF 2019
Irfanullah Habibullah Faruqi ....Applicant
V/S
The State Of Maharashtra ....Respondent
Rizwan Merchant a/w Faizal Shaikh i/by Abdul Kader Millwala For Applicant MS.Veera Shinde App for state. MUbin Solkar i/by Sushma Soni adv for intervener.
CORAM : REVATI MOHITE DERE, J
DATE : 27th June, 2019
P.C. :
At the request of learned advocate for the intervener, Stand over to 09/07/2019.
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