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Bombay High Court

Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 27 June, 2019

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

         CRIMINAL BAIL APPLN. NO. 1167 OF 2019

 Irfanullah Habibullah Faruqi                           ....Applicant
             V/S
 The State Of Maharashtra                            ....Respondent

Rizwan Merchant a/w Faizal Shaikh i/by Abdul Kader Millwala For Applicant MS.Veera Shinde App for state. MUbin Solkar i/by Sushma Soni adv for intervener.


      CORAM :        REVATI MOHITE DERE, J
      DATE :         27th June, 2019
 P.C. :

At the request of learned advocate for the intervener, Stand over to 09/07/2019.

( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 27/06/2019 ::: Downloaded on - 28/06/2019 06:49:35 :::