Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(2) in Patna University Act, 1976 (2)The Vice-Chancellor may transfer officers mentioned in serial (5) to (8) in sub-section (1) of Section 8 to any equivalent post or revert them to their substantive post in the same University.]
