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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

State of Maharashtra - Subsection

Section 87(2)(a) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(a)any contribution or grant made by the State or Central Government, University Grants Commission, All India Council for Technical Education or any other authority ;