Section 1(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
(1)These rules may be called the Delhi Prisons (Inspections, Meetings and Duties of Officers) Rules, 1988. [Published in Delhi Gazette, Extraordinary Part IV, No. 76, dated 18th April, 1988 vide Notification No. F. 9/75/87-Home (General)/(XI), in exercise of the powers conferred under clause (28) of section 59 of the Prisons Act, 1894 (IX of the Administrator of the Union Territory of Delhi.]
