Section 32 in Rajasthan Civil Services (Pension) Rules, 1996
32. Retiring Pension.
- A retiring pension shall be granted -(a)to a Government servant who retires, or is retired, in advance of the age of compulsory retirement in accordance with the provisions of Rules 50 and 53 of these rules, or(b)to a Government servant who, on being declared surplus, opts for voluntary retirement in accordance with the provisions of Rule 52 of these rules.Government of Rajasthan's DecisionDate of effect - The orders regarding retirement on the last day of the month will not apply to cases of premature retirement.
