Section 8(3) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000
(3)The Collector shall also make arrangements for the election of the members of the managing committee of the Distributory Committee from among the members of such Distributory Committee, who shall not be more than five, in such manner as may be prescribed:Provided that the Government may, for the reasons to be recorded in writing, from time to time, postpone the election.
