Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 83 in Reductions and Remissions (Andhra Pradesh)

83.

Agreements made by the producers of foodgrains with an officer of the Government for the delivery of specified quantities of foodgrains when the crop is still on ground. (G.O.Ms.No. 2519, Rev., dated 27th December, 1944).