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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(3) in High Court of Andhra Pradesh Family Courts (Court) Rules, 2005

(3)Such Institutions, Organizations or Agencies may also be entrusted with the duties of supervising guiding and assisting the parties, even after the case is disposed of by the Court.