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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(zd) in Rajasthan State Highways Act, 2014

(zd)"vehicle" means and includes a vehicle of every description of carriage or other artificial contrivance used, or capable of being used, as means of transportation on land; and