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State Consumer Disputes Redressal Commission

Ramgarib Yadav S/O Lt Motilal Yadav Age ... vs Paras Meshram Branch Manager Sbi on 18 December, 2023

M.P.STATE CONSUMER DISPUTES REDRESSAL COMMISSION PLOT NO. 76, ARERA HILLS, BHOPAL (M.P.) ORDER SHEET APPEAL NO. 827/2023 RAMGARIB YADAV S/O LATE MOTILAL YADAV VS.

PARAS MESHRAM, BRANCH MANAGER, STATE BANK OF INDIA AND ANOTHER 18.12.2023 None for appellant, even when the case is taken up in second round.

None appeared for appellant on 6.9.2023 and 2.11.2023 also. Today there is no request/application on behalf of appellant to adjourn the matter.

2. Appeal is dismissed for want of prosecution.

(A.K. Tiwari) Acting President Mercy