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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(4) in Bihar Anti Terrorist Squad Rules, 2014

(4)There shall be various functional components in the Squad, such as an Integrated Information Technology Cell for IT related issues; a Secret Cell for processing the intelligence reports; a Coordination Cell for reviewing the matters of coordination and internal working; a Training Centre of the ATS; Special Weapon and Tactics Groups; Anti-sabotage Teams,Crime Cell and Legal Cell.