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[Cites 0, Cited by 0] [Section 284(1)] [Section 284] [Entire Act]

State of Rajasthan - Subsection

Section 284(1)(b) in Rajasthan Municipalities Act, 2009

(b)if such person is not found, by leaving the notice, order or bill at his last known place of abode with, or by giving or tendering the notice, order or bill to, some adult member or servant of his family; or