Delhi High Court - Orders
Dy.Cit Central Circle 28 vs M/S Asm Traxim Pvt. Ltd. & Ors on 11 April, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5619/2017 & CM No.43166/2019
DY.CIT CENTRAL CIRCLE 28 ..... Petitioner
Through: Mr Vipul Agarwal, Standing Counsel.
versus
M/S ASM TRAXIM PVT. LTD. & ORS. ..... Respondents
Through: Mr Ajay Vohra, Sr. Adv. with Mr
Sameer Rohatgi, Mr Kartikey Singh
and Ms Pernashree, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 11.04.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. It is already 04:50 P.M. 1.1 No time left.
2. List the matter on 10.10.2023.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J APRIL 11, 2023 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PREM MOHAN CHOUDHARY Signing Date:12.04.2023 19:30:49