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Delhi High Court - Orders

Dy.Cit Central Circle 28 vs M/S Asm Traxim Pvt. Ltd. & Ors on 11 April, 2023

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                           $~10
                           *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                           +     W.P.(C) 5619/2017 & CM No.43166/2019

                                 DY.CIT CENTRAL CIRCLE 28               ..... Petitioner
                                              Through: Mr Vipul Agarwal, Standing Counsel.

                                                    versus

                                 M/S ASM TRAXIM PVT. LTD. & ORS.         ..... Respondents
                                              Through: Mr Ajay Vohra, Sr. Adv. with Mr
                                                        Sameer Rohatgi, Mr Kartikey Singh
                                                        and Ms Pernashree, Advs.

                                 CORAM:
                                 HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                 HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                               ORDER

% 11.04.2023 [Physical Hearing/Hybrid Hearing (as per request)]

1. It is already 04:50 P.M. 1.1 No time left.

2. List the matter on 10.10.2023.

RAJIV SHAKDHER, J TARA VITASTA GANJU, J APRIL 11, 2023 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PREM MOHAN CHOUDHARY Signing Date:12.04.2023 19:30:49