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[Cites 0, Cited by 0] [Section 70(5)] [Section 70] [Entire Act]

Nagpur Province - Subsection

Section 70(5)(i) in The City of Nagpur Corporation Act, 1948

(i)no property vesting in the Corporation in a trust shall be leased, sold or otherwise conveyed in a manner that is likely to affect the trust subject to which such property is held;