Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(23) in The Madurai City Municipal Corporation Service Rules, 1975

(23)Special Rules. - "Special Rules" shall mean the rules in Parts II and IV applicable to each service;