Section 125C(2) in Maharashtra Factories Rules, 1963

[Cites 0, Cited by 0] [Section 125C] [Entire Act]

(2)The electronic transaction charges for the purposes of sub-rule (1) shall be as follows, namely :-

Sr. No	Documents	Charges (in rupees)
Up to 50 Labour	More than 50 Labour
1	Returns	20	80
2	Application for registration	50	100
3	Application for renewal of registrationcertificate	50	100
4	Application for exemption	50	50
5	Any other application or documents	50	50

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