Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 674] [Entire Act] State of Telangana - Subsection Section 674(e) in Greater Hyderabad Municipal Corporation Act, 1955 (e)take, withdraw from, or compromise proceedings under sections 649 (2), 650,651 and 652 for the recovery of expenses or compensation claimed to be due to the Corporation;