Supreme Court - Daily Orders
Ashutosh Garg vs Union Of India on 24 January, 2020
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.24 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 75/2020
ASHUTOSH GARG & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.8033/2020-EX-PARTE AD-INTERIM RELIEF)
Date : 24-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Ms. Anindita Pujari, AOR
Mr. Om Narayan, Adv.
Mr. Deval Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Status quo, as of today, with respect to the pending applications, shall be maintained in the meanwhile.
Tag with W.P. (C) No. 26/2020.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2020.01.24 16:50:34 IST Reason: