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Madhya Pradesh High Court

Rajesh Vaidya vs Balkrishna on 18 December, 2023

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                             1
                            IN      THE     HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                      BEFORE
                                    HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                             ON THE 18 th OF DECEMBER, 2023
                                          MISC. CRIMINAL CASE No. 16304 of 2013

                           BETWEEN:-
                           RAJESH VAIDYA S/O LATE SHRI BABU LAL VAIDYA,
                           AGED ABOUT 55 YEARS, IN FRONT OF GURUDWARA
                           SARDAR COLONY (MADHYA PRADESH)

                                                                                            .....APPLICANT
                           (NONE)

                           AND
                           BALKRISHNA S/O KANCHHEDI LAL CHOURASIYA,
                           AGED ABOUT 55 YEARS, BEHIND SINGHAI JAIN
                           MANDIR CHAKRAGHAT P.S. KOTWALI (MADHYA
                           PRADESH)

                                                                                         .....RESPONDENTS
                           (NONE)

                                 This application coming on for orders this day, th e court passed the
                           following:
                                                              ORDER

As per status report received from the Principal District and Sessions Judge, Sagar, it is revealed that in SCNIA No.1004754/2012 (Balkrishna Chourasiya Vs. Rajesh Vaidhya) has already been disposed of vide order dated 09.10.2018 and applicant has been acquitted of the offence.

As the matter has already been disposed of and applicant has been acquitted of the offence, this petition having been rendered infructuous is dismissed.

(DINESH KUMAR PALIWAL) JUDGE Jasleen Signature Not Verified Signed by: JASLEEN SINGH SALUJA Signing time: 12/20/2023 10:47:20 AM