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[Cites 0, Cited by 0] [Section 897(3)] [Section 897] [Entire Act]

Bengal Presidency - Subsection

Section 897(3)(b) in Police Regulations, Bengal , 1943

(b)Except when engaged on ordinary duties in the Special Armed Force, every Sergeant shall submit a diary to the Superintendent daily through his Inspector in B.P. Form No. 18.