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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(i) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(i)the members or corporators of the municipality whose number shall not more than two nominated by the Chairperson;