Meghalaya High Court
Shri. Champion R. Sangma vs . State Of Meghalaya & Anr. on 13 August, 2018
Author: S.R.Sen
Bench: S.R.Sen
Serial No. 2
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
Tr.P.(Crl). No. 3 of 2018
Date of Order: 13.08.2018
Shri. Champion R. Sangma Vs. State of Meghalaya & Anr.
Coram: Hon'ble Mr. Justice S.R.Sen, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. S.Dey, Adv.
For the Respondent(s) : Mr. S.Sengupta, Addl. Sr. GA.
Heard learned counsel for the petitioner.
Issue notice to the respondents.
Since Mr. S.Sengupta, learned Addl. Sr. GA is present and accepted the notice on behalf of the respondents, no formal notice is called for.
List the matter after a week for further order.
(S.R.Sen) JUDGE Meghalaya 13.08.2018 "S.Rynjah PS"