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Meghalaya High Court

Shri. Champion R. Sangma vs . State Of Meghalaya & Anr. on 13 August, 2018

Author: S.R.Sen

Bench: S.R.Sen

 Serial No. 2
 Regular List


                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

Tr.P.(Crl). No. 3 of 2018
                                                  Date of Order: 13.08.2018
Shri. Champion R. Sangma                   Vs.   State of Meghalaya & Anr.


Coram:          Hon'ble Mr. Justice S.R.Sen, Judge

Appearance:
For the Petitioner/Appellant(s) :          Mr. S.Dey, Adv.

For the Respondent(s)             :        Mr. S.Sengupta, Addl. Sr. GA.

Heard learned counsel for the petitioner.

Issue notice to the respondents.

Since Mr. S.Sengupta, learned Addl. Sr. GA is present and accepted the notice on behalf of the respondents, no formal notice is called for.

List the matter after a week for further order.

(S.R.Sen) JUDGE Meghalaya 13.08.2018 "S.Rynjah PS"