Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 24] [Entire Act] Union of India - Subsection Section 24(5) in The Insecticides Act, 1968 (5)The cost of a test or analysis made by the Central Insecticides Labo-ratory under sub-section (4) shall be paid by the complainant or the accused, as the Court shall direct.
