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State of Assam - Section

Section 43 in The Assam Agricultural Produce Market Act, 1972

43. Chairman, Vice-Chairman, Member and staff of Market Committees to be public servants.

- The Chairman, Vice Chairman, Members, Chief Executive Officer, Secretary and other officers and staff of the Board or a market committee shall be deemed to be public servant within the meaning of Section 21 of the Indian Penal Code, 1860 (Act XLV of 1860).