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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(1)(a) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(a)by building or setting up any wall, fence, rail, post, stall, verandah, platform, plinth, step or any other structure; or