Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46F] [Entire Act] State of Odisha - Subsection Section 46F(2) in The Orissa Grama Panchayats Election Rules, 1965 (2)Every elector shall vote without undue delay.