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State of Himachal Pradesh - Section

Section 6 in Himachal Pradesh Co-Operative Societies Rules, 1971

6. Person to whom an order refusing the registration of a Cooperative Society may be sent by the Registrar.

- The applicants of the proposed Co-operative Society shall intimate while sending the application for registration, the name and address of one of the applicants to whom the order passed by the Registrar under Sub-section (4) of Section 8 shall be communicated through registered post, together with the reasons of refusal.