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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Assam - Subsection

Section 50(2)(b) in The Assam Co-operative Societies Act, 1949

(b)any fee payable by a registered society under any law for the time being in force for the registration of documents or of Court fee for the time being in force.