Rajasthan High Court - Jodhpur
Liyakat Ali Khan vs State Of Rajasthan on 9 September, 2020
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8836/2020
Liyakat Ali Khan S/o Hidayat Khan, Aged About 49 Years, B/c
Muslim, R/o Village-Post- Beri Chhoti, Tehsil- Didwana, District-
Nagaur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Director, Secondary
Education Rajasthan, Bikaner.
2. The District Education Officer (Secondary Education),
Nagaur.
----Respondents
For Petitioner(s) : Mr. MA Siddiqui
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 09/09/2020 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matter in Court.
Learned counsel for the petitioner submits that the petitioner would be satisfied if his representation is considered and decided by the respondents.
In light of such submission made by learned counsel for the petitioner, the present writ petition is disposed of with a direction to the respondents to consider and decide the representation of the petitioner by passing a speaking order within a period of 30 days from today, strictly in accordance with law.
The stay petition also stands disposed of accordingly.
(DR.PUSHPENDRA SINGH BHATI),J 335-Sanjay/-
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