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Union of India - Section

Section 4 in The Information Technology (Procedure And Safeguards For Blocking For Access Of Information By Public) Rules,2009

4. Nodal Officer of organisation.

- Every organisation for the purpose of these rules, shall designate one of its officer as the Nodal Officer and shall intimate the same to the Central Government in the Department of Information Technology under the Ministry of Communications and Information Technology, Government of India and also publish the name of the said Nodal Officer on their website.