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State of Punjab - Section

Section 32 in The Punjab Factory Rules, 1952

32. Lighting of interior Parts.

(1)The general illumination over these interior Parts of a factory where persons are regularly employed, shall be not less than [six feet candles] [Substituted by Punjab Government Notification No. G.S.R.94/C.A.- 63/48/Section 112/Amd. 20/84, dated the 31st October, 1984.] measured in the horizontal plane at a level of three feet above the floor:Provided that in any such Parts in which the mounting height of the light source for general illumination necessarily exceeds 25 feet measured from the floor or where the structure of the room or the position or construction of the fixed machinery or plant prevents the uniform attainment of this standard, the general illumination at the said level shall be not less than [two feet candles] [Substituted by Punjab Government Notification No. G.S.R.94/C.A.- 63/48/Section 112/Amd. 20/84, dated 31 October 1984] and where the work is actually being done the illumination shall be not less than [six feet candles.] [Substituted by Punjab Government Notification No. G.S.R.94/C.A.- 63/48/Section 112/Amd. 20/84, dated 31 October, 1984.]
(2)The illumination over all other interior Parts of the factory over which persons employed pass shall, when and where a person is passing, be not less than 0.5 foot candles at floor level.
(3)The standard specified in this rule shall be without prejudice to the provision of any additional illumination required to render the lighting sufficient and suitable for the nature of the work.