Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 24 in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013 24. Application Fee. - A candidate for direct recruitment to a post in the service must pay the fee fixed by the Director, in such manner as may be indicated by him.
