Delhi High Court - Orders
Commissioner Of Income Tax-3 ... vs Technip France Sa (Formerly Known As ... on 12 March, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11337/2022
COMMISSIONER OF INCOME TAX-3 INTERNATIONAL
TAXATION, NEW DELHI
.....Petitioner
Through: Mr. Puneet Rai, SSC, Mr.
Rishabh Nangia, Mr. Ashwini
Kumar, JSCs, Mr. Nikhil Jain
and Ms. Srishti Sharma, Advs.
versus
TECHNIP FRANCE SA (FORMERLY KNOWN AS
TECHNIP FRANCE SAS)
.....Respondent
Through: Mr. Aniket D. Agrawal and Mr.
Samarth Chaudhari, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 12.03.2025 The Hon'ble Division Bench has not assembled today. List again on 30.04.2025.
BY ORDER (COURT MASTER) MARCH 12, 2025/RW This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2025 at 22:20:33