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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(5) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(5)The Commission may instead of revoking the licence pass any other order in foisting such terms and conditions subject to which the licensee shall be permitted to operate his business.