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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(C) in Punjab Package Deal Properties (Disposal) Rules, 1976

(C)In case where the price of the superstructure is to be fixed the assessment of the price will be made by the Tehsildar (Sales), in collaboration with the Local Public Works Department authorities subject to the approval of the Sales Commissioner.