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[Cites 0, Cited by 0] [Section 504] [Entire Act]

State of Haryana - Subsection

Section 504(2) in Punjab Jail Manual

(2)Every history-ticket shall contain the following particulars, namely-
(a)the name, prison number and other particulars necessary for the identification of the prisoner;
(b)a brief entry of every order passed and direction given relating to, and punishment inflicted on the prisoner; and
(c)a brief record of every other occurrence of any importance, affecting the prisoner, which takes place while he remains in confinement.