Delhi High Court - Orders
Management Of Samrat Hotel (Unit Of ... vs All India Itdc Mazdoor Janta Union on 14 December, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~106
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8274/2018
MANAGEMENT OF SAMRAT HOTEL (UNIT OF ITDC)
..... Petitioner
Through: Mr. Anish Chawla, Advocate.
versus
ALL INDIA ITDC MAZDOOR JANTA UNION
..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 14.12.2023
List on 14th February, 2024.
CHANDRA DHARI SINGH, J
DECEMBER 14, 2023
rk/ds
Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/12/2023 at 21:14:02