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Union of India - Section

Section 10 in The Supplementary Nutrition (under the Integrated Child Development Services Scheme) Rules, 2015

10. Cost norms for Supplementary Nutrition.

- The cost norms for the Supplementary Nutrition for various categories of beneficiaries shall be as under or as may be revised by the Central Government:
S. No. Categories Present rates (per beneficiary per day)
(1) (2) (3)
1. Children (Between 6 to 72 months) Rs. 6.00
2. Malnourished children (Between 6 to 72 months) Rs. 9.00
3. Pregnant women and lactating or nursing mothers Rs. 7.00