Karnataka High Court
State Of Karnataka By Mudhol Police vs Kishan S/O Devala Naik on 25 February, 2010
Bench: Manjula Chellur, B.Sreenivase Gowda
IN THE: HEGH COURT 0? KARNATAKA " % BENCH AT GULBARGA .... '~:: % % DATFES THIS mg 25% my . . .
THE HONBLE MRS, MfANJi,?i;g¢;.'éH §:LI,UR TRE HONBLEAMR. %s%R;$:1§i:kIV§§?A$E swam. cR"1:§%:.'=i§:A:., %;:x13i?E;%:x1§ :\;*: «3:>Mé;%k:%' 1 /2005 BETWEEEN V. STATE véF'T'i<A%:NAfi5?{x:{gg" ' ~ » _ BY MU'§ }¥fQ{.. P'C§'E,.f~:'.,i_»?.i%;',< _ ._ ; .6 ,AP£3'E2LLAiT€T g.B5:<.,_sMT. 'F:F\§{E';PT{;%1E"}'§'ig5S' ix'/2. 1) BSA}, ADDLSPP} AND 3 ~ _ ' §{iSE'-}:AN"- $5; 9;) &:mm NAEK »A§§:;§«1zs,¢I ¥;O<.:§t: "
¥<jC,=s--.fm:\3" §'=:.?¥1¥%=§5'U £2; fm.Ni>;s E3A!am:>E:hz:A§?if:X§ ' ' E?;§£S§[email protected]}ZiI\E'E' " 33%' SEE §32§B'U§.¥AO Es/§;%£'4TGAF€i+:, .A§f}V}_}
- fa':-{:3 s:;%2;{,.;:_. :3 ;F"§§,.E3i'3 U_;'S.3?E§{E.'§ 5; {3} <:§2;.§>.C £3? .. '§'iiE:"i S"i';':'§'§.'€: EH3. §%'e::3§€ *":"'m«;'; 3'::.A;;_'§: _§>E€sw:Ne "§'P§;'~%.'i* wig _'::'*:'§:}?J§§3LE': {'fGUR;'§"' Em? B3: §3_:.§::;':=%:'=;::> "$5 <:@«2A:*s":* ;;_§2;fs5;:§ izfi} " §?::...:{: gazaé .5-'§§'§'3'§%:;*1§_ s%{§5%.E?§;':§'E' '§'§»-£2: ;§E}§T}{}§£E%£§E%:§'%'§' :33: 1.33:3 '5-_.;
"' / %§:{§%:?§1<§1:fV' bf t:}:i:s% :*'iv::<{;:s.::.g:«:%3'<:d G:;)g::al and fézey are {.316 <:hiidr€;*:m grad PW~'? Siihabai: PV~Z--E:% 831:. La§»§5_~;h3'21i mg' '-Kr: "
' 2 I») PASSES BY Ti-ii: PEEL. SKJ GUL-I32'x¥ZC}A. EN 8.CeE'€O.iZO6/Q4 ~ .ACQUI'FTEE"~lC} "Milt: RESPOND£*§?xF'I'/ACCUSEE) FOR..__ THE; OFFENCEIS FVU/SS,504§ 302. BC}? AMI} 5Cl€3{2) GE? THIS c:R1M1NAL. APPEAL COMING ON¥'_:i5C)1:«i.',j'?>:N:?:.I; if-EEZARING mrs; "DAY". MR3 MANJULA CHELLEIR, 'J; DEL1VERE2D'1"'HE FOLLOVVENG: - _ Jugemfimff' Heard the learned AdCi1,:"SPP ar:'d_V_2:}S:C: t' f;¢ME"oéarnedVV <::a:;mS€i appearirig' fcrif the 1"_ésp613def1'£_¢ 2£CC1,1 55€f5.
2. Thi3_'§'s.__ a:::'%§i:*ifs3.:f§;:,ir:;itge C2:s;éV'»'wh@re d€€3€'Tc1SE§é and acCu$a:"d5"':1_rrié.. E:i;:f<::'t4h3-:_;_f;¢;;.. _ch;i}d 1'<31";. sf PW~6 and PWJ? in wE'20s€';~~ p1*é:§;§§<:;7r1c:é;;;_. ié;i'1:3 a?ii€g;<::é.....i:5:(:ident. SEEGIEES it; have @»cc:ur§*iéd'; ' ,,?g3;E1»€§;f'&2}t:i§{::1 . is; iha: Qne broiher has H"iUI'£§%3i"€{i"-«%'cE1'OiiI'1€§f:7}£;€§'i§.§';§€i"g '"§i':e 2:<:<:usse{§. perazazn £3 "She §z:fE§é%'i _€:[i§' tbs ::§a~*::":€::2":2"sé%{§R E3E?%§"-E L PW--'i2 azzé §\£§f?Z3 21.1%: "?{..E's;§:§'s:%§*:é.Ea:3i:°e:%§': {L}? éifza {§a~<f:z::*;':;§»~:«::»{§ ;=::'*:§§ ?'%J'?"? 'iii Siz?j§1;*§3a%-
_ Zn.)
3. The brief 1"a.C.i;,:»5 that led E10 'i:h<:% zfiiigig Sheetageiinst the ac(:used pe}:s011"§'ss~:----.¢ _4 M < M ., 'Fhe:>ugi'1 there unzxs.-3 £1 'pa:":.fi:i..(-§:"1'=..}:>'o2:=°ti,vr;?'<:'r::LL.___ ?f:§T}£ decczased and {he accused his i:'a_1:.E'§t3r D(i.Vé1§&1 , éa.c<:§'4u$3'<t:<:i""
was finding" fault. with i2h€f*Q E%(t€aS€(§. &3;17££§1.= tmzt fa.t.h,er, V cornpiaining L1nfai'r_ 11;-Qjusi, VE1IiC3'V'LiflV€i':{{LlE13 }::i9;::'--tVi:_:i«f>'r':. Thiss was the: mason for thE:=;-- :§1'1.g1.:%:fg;%i.svvbéifivséix the aitztused on one side, deceased ar1r.1 h.is v§;11:h€i"~£)é3i.5:a.E'a 011 the other siée. A{éco:'di'i'%-':5-":9 '€;f::"€j's;§§::ii§i:'3::é¢ dfzcésassed Gepai along EVifi:'£'Vhiif5_'V§5._h3'é'B'$C§'E5iVS ?'¥~i '§;: {T0 PWMIB had gorixe {.0 the p;;iddy'A§}¢%E{_i. §E';i'.r.c2.;i'1'z;1::fE;y-', §3X7\§':8 E:}€'%.:'£fi£i was aiso in ma; §:::::ddy §iéi,dS in "2%:'a*é.é:§1_. r--h€g..<:r@p§. At z»,:.¥:><mt £0.80 PM, whcgz dé{:¢2::f::¢€E 39:13 "§..:€'_;~€h_€~: Eemci, :;:<':<*;us<--3<:§ wenéi i;§mr£:~ a1b:;i3i'rs§§ 111% ._::i<:'e:?f';21:=s€':-(E émd a:%;a~;a1.:Ei;e{§ him wi{;§'2 2: krziféa:
I'.;'E{}~fT£° 28:': his méitia---~~a%2122si:1§_.; Ema: iB_§'tI.§"§€:'S is the €;az'a:>%::3id ' ?§.%'é,e::%1:°}='"--v._:%;:r}.<§.,;§":3.g;2zEe;;* 'veamzes. E: ii»; é:§*1<: §'a,;:'§:E':::r {::%..:~:§{?: of §§'1i"f 31>:?€§S€<f:.:«§:'_:~<3;#'2;.T..;'I?"iFf--32 E-Em::.:m;a;:'2_:fE:.a_ :=a:s«:%.§"::%§§ :5; 2".E"2§% ;"a*:$::a:aa": s:)f}f1is fE"iTfh€I° and kw xvass 21130 21:3:ea21u1i:ed th<:%re,by {?f&"'";.;SiI1g iI"}.jt11"i{:'iS on his both hzmcis, O11 h@zm'r:g.j§ the h_jt,;1_a_i¥: .23§1";ii-.{:'r},% of the famiiy members, 20 is 33 p{*1'FS()f'iS Eji§3..I1'3:¥3'~.':,{} E3145 V' spot, and shifted the cieceéazsed flag:
lodges Complaint at M'L1d'h:zI,_Po1it:.<3 ';E}te1ti.01ii".'G':A:a" f:i1e'1--.3;'.i'eXi"V. mcntaing as per E;><:.P#10- Ac(E'0rding1_y,"}"~?"_IRaj3 pygzr E;x:'P~9 was sent. Police E'iSi_J[:€«d t:fh.ev.sp0._L,.éLi'nd ctenducted spot mahazarg ir1qL:<3st ;3rQ§:_<§e.{1i1ig,§$;» z"é:Q:j\'.,¥é;<§y" ma1ha;§21r and arra.n,§;§&d =:i';V"'T;~";f::é§ e1i':fii;;--}::S'j_,: Gr: ii*1"<-swtiéexd 'i:>od}:', it wag harided aver t{3_i.h;c: faLI1'iiE:§f=«;Of'.1':}fi<:_ii£3Cea1sed for East rétes and the pe.rsQna.i bfléizgiilgs-._(:}f~"t:he deccaaaed was»; seized under " _ m9li'a::;aAr, During'*€;,*i'1€: staurse :3? iE1V€3'St}:ga{iOI1§ apart, from &:>{;2i.1:§.:2*;::%*;;<_§_§1§__;§;'"' {:hi§d:'<-15:31 agmi wifs of 'é.i1<~': {3i:'3{f€§:1S€;?d9 §35a.§°€%§1§.§~:.fi:§';.<3 aieictesjuééeii xazew Efifii} examimzd by {hat 1'§2mSé:3fig§:z€.iz2g;; <'§}ff.i{%er. '§'E§€ 55,=S€3?iZ€f{§ a§"5i.i€Z§€S's "s£s,r'€fI'"£": s:";<:n€' 1:3 " <:.§1§%::iz::2:.E zgmaiy-s;i>.'+; ii}? F'=;":§L§ {}:;1§:;2:::fg§2L Aféaér {i:<3:n;3Eé2::.i::g; é hazzdsa :31' the ezccrused, 'ihfif murder :3? the €£€:<:e21s<:逧-.3-aelss {E():{31II1i'{1i'.E%Ci. Gixxing berxeffi; of doubt. by ré%fe1jLfi_19;g t.'c§ft.E3«r§ discrepancies; and cor1t:radic:i;0ry $E,2it€ni(f..;1f,' _"i1ii.€%I's§'é ' bfiweezz the evideznce of iihree, s01_"£s.~f.;G'f_ "£li'1r3__:L§.§:r;é21'Vg3eCi proceeded to acquit the £if2£iLiS€C'I of 21}.1,éht1:v" :3E1;>irg6s."» Aggrieved by the said jL1dgmé'::.t_ c-f"_21cq1u-i.i;i:1E;: present appeai is filad.
7'. that having rs:g:::1'<:i to Witnesses when PW-- 12 to time <_>f 'mddent: in q1:e&§€};f(;r1" {heir iliiteracjyn rztezrtain €§is<:r¢pa1:Q{%§es' mV€:.si: h2ivE3 some in ilhfiil" f3Vid€E1{1€. but the . 'f21'<:?.t:C§r*€:.;*r1aizi;3 5:1} tf1£5'i:h1'<3e 30:13 a<éC.<)H1p211"nEeé fixcsir '£'af,I%':e3' {tag}; §t,§'3§§"».;:::f{;:ftf;;:221i.£3 might is satay in file iefzgzé £0 watgth zéémja' {h»:i*~ ;3:s;:;s';:.:sg "i'b;::sref{;»1"€, iiiaeir pr¥3.s~:@'rz<é6 21:: {ha gpm. (3% * Ai:'::7i{§{:.».53i* 2.2: 337113,'? rsziavaxléi point. 9? c0mmi$si:3:";_ {if crimés ' '{;::--m,%:'";{3i be {izszzbfiiaéég §§<E£:i<.§z'::i§':1§g ta haézz, E316 §€f€iE'E'i€€§ "€'ri.2:§ «J Judge cmghti to h.'c'3.V€% appmciat.r;=.d t:I;1e EX-"id.ti?Z1(?:f;"f 0f the eye«\vi'E.11es5€s e~.spc:<::ia11}! the i:1:1jured £:ye--W:i.t,m:ss ?W--12 as he was also assaulted by the £:"LC?CLlSf£'.Ci at é.h%éV'i'i1;i1¢: :;f C€}III1'1'ii$S;Z(31'} 0f murder czf de:C:eas€d.
:»,1rgume:nt.s~:, has sought: for :'€{%é'r5;21} Ltgaf 'j':_,:dgn:'en'5 of acquiijiial
8. A53 again:-31: this, th€;j '£r:arneé_ {fE)Ei.I1S€'-:1 for {he {:1C,CLiSE3d cantendg, t:k*'1<;;* E3w;9i Ci£:I1{:£3 by the Trial Court is and every iI1crin1inat.ir:;gi§ an yecord by the y xit ::> him? when the pI'6SE'if;3'L§§I.3:€3;f;1AV é§zider1ce sf <:*ye~wi1:.m3Sses$ {here ;s'£3§4uid' A:~%:.i;A'1:<»::_4"%;:§Eéfi*«éi'€:1':::<: 59 far 9.5; 'H16 acmai {taxrgmissigym €;"5_Ef :?%:*§"r:2e' an 32.1fm ssp<;=:': {if {he §:1::":i€ie:':t, Whéifl V' 231:5 z:é%;'i<§s;:§';<:;€ 0? tiaaesstzi three €i§f€-1-%".'§i",E"i€SS€3S is 2;>:é%'%.f'_:.:::;?:%:{i:';"~V.,_ 'é;§%3:::7""W;"%;:§,r spot: 9? §:1<:_i{i£:;:é; {":hamge:{§$ 'E"'hE::§*g%£?:§rs:é;~ ti}? "E":"'£aE J1 zxaigéé amaig 3§:.':::*~;§i§"§€:€§ fie ggiwr "bistzfiszfii, $7 <>:f dzixubt. i;,<} me 21(:::1:ssed_. With arg':.'1me:3i',s3§ he sa:mgh_i:, fer <::<):1fi'rr:1ati011 Ofjikdgilifiili of e1<.':q'uii.i:21i,
9. We hams: gone through the eVici€I1_:§{é"23_1:<:i._ jag:
the judgment. of the "I'ria.E C()urt i.:1m;ibetT21iI.~ " » if.
10. '1'h(--: point tifaat v{:'Qu'1d' 21ri':";§ --.§_'01f "
CO3"1Sid€i"8.f.i{}11 is "X?sr'1r1et.her--v..f1'1s3 e1pfJae1E -§1s§v$e§'ti§?éS" is be"
aiigwed 1}' '%'h§24i1jr1po§ft::;;*;f':::;:if:'n';%.§§;%.sv_ (23.86 are PE?
8, €;.h€: am {he cieceased ?\R,L6 1,7£?',hV§ vP\?"v'-- 18 whe "registered géomgfigxint,' 2804 apzirt. {mm '(hat eye» §arit.;:eS§£%S._§'W$: iit" 14 is f;Im--3: Wife wha a:'riz;€d z1%j~'5i.;h§A';«3:3<3i, a§.§ts:§____§;:1<>av'i:1g the {i<;=.a%:;E"1 of E193' hu3ba:§":{% ' ,{}:':----pa?;L,_ "~E3°'ir'[s.?"'¥v'§..,_ Pcaiizte C{>§2$tabE€ Eéizz fW.ur:1{;E :?:2m:ié:{i; §E1s;-.
"s3:'3':§?:>:%:.d §;§"§:§"f'§7:'»i*;'r%} fig} FSLE {}u.i%3:~is:*;;2:. ?\Rs3:?: Hfigtzd. €:ms'£;a§"3E<-3:. w'i'2{1:.. e:::§s%is€;£%:§ §3'i%}E 33:2 {:§s§:§i:.:<:i,§:":;g §'v'§.'g'1§}.E1:«.?:E3;E" 2'-:1: E;i:z;aP4E $0 % .z;<&\"x'» ' _'._'»~..~:' .' 9 scéizing p€:1"$()£1211 beE0:1gi:1gs of 'Lhe €£€fCEL'8.S€;?{i E\:'1{>::~:,.-E--._i'0 4 after the zmmpsy, 21150 :-3pea.k.s about. t,E1§:H§§Ci;§:'t::f=s3 kzwf blood stairxed C1<)th<~:s 01' the acczuseé at: 1\fIOé"."3_Vva1'1:iw.1Vi§)>€3'; V' PW4 is the witness to p2xI1Cha11}:»§;_rna"}:3::_P¢z-'§~: 'a11f;.Ci€::fV§;:%1":i{:}':
1V10s.5 to T?' xvere 1*€c0vered._ PW---~;6 a:1d _P.i§'i?§'?' 'a1°ki: ihé 'father and member of the a1c<:i;:s;és:¥. a11d"E%fr1%§'s:iéce'3.sed, and they are treated as; ';"'1_._§':i;s's:1',i1<-3.'VAxvit.nes§5;§s--(.. PW«8 is the one whee toe}: {he dead bad}? ':0 and after the Post df§?e.f"*'fVi*1e----Vw:dea1d body to thf) r<e§at.ive$ of d£é<i<:a é§e_<i,_ a::"1c:i ';pfe:>d:,:<:ed £1316 pers{}1'1a1 'be101ivg§ngs E3eévf~:::s:§3"*i.Ir1<::« which. \7t-'€I'(*3 seized under E';x.P~
2. PW29.
i5~3'=.'1£.§":A<':-3 » WjjEi:';i€:s$ is inqueéat. p1'°{){7€'.€"diI1gS €0':?:fi:mted 215% ..;:_><;§:* Ex P~'?'., B5: is aise wiméésss {:0 the Spat ::1_fa3;.a;§jgé:f ami Ex.P-E under whiath Masai ':9 4 H ~Tx%f?£§1f§3 §§%3iAi?_;:?_{i.' ~ ' ' S0 far 21:5 C{.}E}.'1:§.'£"§g $0 Efiéi'. mafivezt far {kg x<..:si2%§'§;m§&;5s§a:": 9%" {:z°§r;:e._ :;E2.£§:::;§E: fe,ai:§:e:~ zmd :"s":{}':.he::" {sf '€,'im zalong wi1:;h his; b:':3t:'k1€rss and :1'1{)':,§'_1e:r <33": the.~££.E1'i;€ _{;k§';'{hag i11.cideI1t. in the night W811': 1:0 Eheiz' land for :::mps;' They went to ssieep by 00 tims, 3.c:<::u.sed {$211116 there aizgi q_ué's;_E,i§:;'r1€:d hi-::-5 .f3.theif W11}; " , he had gone there. repiy accused assauited the front:
and bactk partion 0f {:37 to regcue "him as sf evidence on cgid and the itacidetnt 0Cc'Laf:;jed_ At: the iliififé of §r:<::§«:§.enI',, this xvimesié Vfiardiy 1.? years, He speaks abfiififif lodging"afltomiplaizlt. and :id<3ni:ifymg the-: clmthes cf » :'%;%«='s_ §_'.;7:.,i}':::~'*,?s*"._§;'z~'£.<>__.:~:§.%1T ta 4, He 21.15:) iden:T:i;fi€s M04?' Saying '=§%é'e.VSa§_€i .%§--':ziifé'wz1S 'awed {.0 .21s;samit4 his; fa-:€'he:~32". H éc::?.c>'rding :10 Esinx PW«§2 §£21:":Lm:a:1i§3:a; ' -.. é:az:v-::*éa§:f:st{i iz13§uri£;*:s';s 21:', i'.h€;: irizinaiés <3? izhe 21<:<::us~3e<£ 2x;§3@n he .--é;y;§,€:{E Eta }"€f:S':Ci,E§;': his fi:1§h*Z;T'§'1 §h{-3 "§.§fi§.€.:i 11%;? aisasjg <::*r:3$$ ':1 V; § '2'%:¥<1§%§2 %*;a?' xwsnt. amci Caliézd them ami f.h€3I'fi'E1fT;'.€i'I', 221<;?<:u§sed ran away? by that', timeg i'.hei1* father was ciead, A'fU:?:r §1(3aI'§-2':.§.§ the shouting, tjherir gramd p21r':';*nts Came to the sp<j3fE,'é1.fic§:'then ihey shifted €,h_<3 dfiad bcrndy to the: h{§EIiS€, " _':'1"T{f§"~f£3.I:t:f"§£;§'§' proceeds £0 Say the ac:c1.1$e3d Was"'q':1a§'re;1iI1Vg«.viii,Ea" his grandfather. The'reafter, his fat h.ef"~.w€nt.,'.i_;;) matter, Therefare, acc11s€d""a§ésau1ted. é;ie§f~;§aéed. H6 <35.-m1n110t Say the 1'eas5Q: r':£..¢_fi)1~ a<:c:'usc:d and the grandfexthari .iZ§%;é'g7';'-A";:§:>'"'f»éX:El1'fiiHaf.iO3"£., he furthéer saysfgi himseif were?
sieeping weni: to the Ezmd sf gI"az1c.'g:V§.'f;i;1:§A3 r*h.--g;Vf:%;1rre£, and afifsr £1C{?E.1£-Kid assau} "{e.§i" his an hézxring the gg§r(>ar1ing ;~':~3€)m";::i he é1i:f~:{§ "¢.;*;%e:%;"1'{'. is the spai, Elxésepi. hi::1sseEiI his; V ' fIa"§§.E:e:9;§:§f1:,1t,iE:e;:' ami the: 22_:":aéu.S::€3i rm {me 'xi,-'E1S §3:°€s€nt. %&1€i'._ '?h£s e.-rfvicieégiétsé of PW«E_?; §'22§;$i_§£s3$ the é3t':.%£";:ié::2_;;i%<é ~95? PW? H ihéit 21t;'§;€r: he wag sieepiiig at 21 ..s§.Es§§::2'§:'z:;i<:> Q? MI': §i'fé5§I Eziss _f;;:f;.I'2<t:" aw:-::~;s 3;s«§s522':.:E£;£i€i Egg: %i;E":s;>.
23.(f(.'L}.Si;"".d. '1' hi? €=;vi_d<3I1<:te sf PW--§ 1 ::v0L1Ed go: ta s5;h o*a: i;£'221t he aitmg with his fathfir and <>th€1'ss were sleépixag---i:::. f.h€ land they w€,r€: wat,chi_:1g the crops. But;"A«21§::<:cr::dVI.:ig{» iii) PWA12, the irlitiderlt: had <>ct::L:r'1f:%:?i'I'::« Ea1,:")§£ 1:153:
grandfather and the E:1CCL1S€d 'w_ei"<--:§_ qua1f_;fe11':'1g§.V~;_ entirfi evidezme of I1'V'i,?.1Q'«.._T{i'c;:~, rzifitr. accompanied his fat.if:~.5:_1j *w}*1'é1* 1".V hz:§ard ih€ "§:1a1'reI in the Eand where the svfigi, §';;i,.r.WV.j<;1'»1'»{~f}:I?1ir1g the <::1"0p:'~;.
Oniy after Iwent to the {and of his 'ihe gre1:1df'a,tE":er is 0:13 furiezfig,"Vix%'ii§§§i§f}é;¥f§ii, Wéléfi abie "£0 hezar the gr0an:§u::g" s(>V::;:*2_§j" {_§f_»%'i§§;}_"'[email protected]€:r fmm 2: digtzmcer-3 of one fzirifmg 175-; ii: sr*-serix. A.C:c;0rding; {:0 this wfi'.nezss he went . ii?"'*éFi€*3--.ifa:=i$~i:::;€;i <22'? %i§§ffaihe:* when 3xe:i;;:-§é3d 21sss2m1?i.<:{i him}. V' 'E".Zir'_T::";?:'{<',-.f".e.'V"3';:?.'§":;' VE:€;? .~~£i§53(} $'Li$i:ai11<:{i i3:';_}§ur§.<m;*s-3 0;": 21<i%<é:3:.:n'€. {gf ac£:__m~s€:<;§' :,1::%;'sa1;:§tir1g.§ him. in the a*:1"<:>s§s <;%Xa1m§:3;22iii:3§1. ha ggiévesg 3.. 'gig E3}; 1:13» this-; $213?i:";g9 gzmi ;2:.<?<:0:f{ii:.":g £15; him §1€ ' féézszzzi: E13» §i_%;e 3§}{}':: zmiy aazfhrcg' §*:e::>21.:"£:':§ :E':é;% ;_;f:*'<;e2:':E_§":g;:; ${:m::;_{§ Cmpss, the s:1;;s~:»c1*epa:'1<:y in the n.21:r;f.21t::1(31'1 ofv.-:-«1::f;12g11 inciderat, in the €Vid€I1(,'.€ of these iiiarers: \.=v'ii.nes3-sees"-xééggiaid defirxifely Create 5-susapicion in 1:31:22 mind <j«f_ t}t:j::é...Cfizzffi. V' whether' {hey <:{mI€i have: 2i.<?t;z1;::;II:\2'S¢é=:_r1--,t,h-3:.ih«<%_id€té'€, ;';5:3. question. In all pmbability. they__rh1_:.st. 'hér~,f(:' ':3.r'riV'=¢'C1.Mé;i:--VV the spat aftsr the death "'o.'§?."Vfhei£" in a.11 probability the {flan} what has happenedf $101; the: eye-
witnesses t.Q"~2*.;:)i§f§'a€i1ic:'{:ionS in the evidence 9§c)1:1& even change the Spat. the mosst, ihey mugt.
have %'-i1'1f_i\'.'»":e::i the iI1cid<=:_r3;'i, was; over' No1j1¢:~Qf t'i1€::";a _W<;§*L11<:ix' gifie the detailsa of sourcte r;)f1.£g;;ht, ta V ' Stfié xxsfi-git é::;;;1ct'}}; has heippmzeti. 'E'§"_:e3 bsr-Si. wiizriess wmzid §35;:?i_j;,=*<~§ biiégi i§?'§::v%,7'é1I21 Naik PW'~6. §§r1;é'<>1*i,:mat,::éEy, bezzemga <9? h3'.E'::--- erz1'i)€:i-méai a1%.§1ai:h:n+:3:1i. 9f the a{ECE1S€d 23:'-;; wgitih he hag V ¢:.;.%i§"§":<;>.§£i;" h<}:<;-;§'.i§e. '1s'Eev;»*e{E fraégzz emy a§i1ggfEz::%, 'am: {ii} mzvé: Sinai y "'..E'§5*;€'A §"'é';'fEiS{}§T"§i.EE§§ :25 iihé-2 'E"'.;*§.22% <§E.3'j§§€ E}é?fE=Z"§§.-E; §}<':%::'1«-*<%§":s;5, I' -J '1'h<~éx°ef(>r€:, We é1I'f3: of the 0p_i11i<>z1, £1.p}§€?€i'E"'«£§ui;¥.€S': ;_:m€, desarvet to be im:<::rf"e:'<:>d with.
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