Section 37(2)(f) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

(f)the form and manner of preferring appeals under this Act, the fees to be paid therefor and the time within which they may be preferred;

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