Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Jharkhand - Subsection Section 53(2)(b) in Jharkhand Tourism Development and Registration Act, 2015 (b)the maintenance of registers, books and forms by tourism unit operators, travel agents, guides and adventure sports operators for the conduct of the business;