Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 134 in The Companies (Indian Accounting Standards) Rules, 2015 134. An entity shall disclose information that enables users of its financial statements to evaluate the entity's objectives, policies and processes for managing capital.
