Himachal Pradesh High Court
Lovely vs . State Of H.P. on 25 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Cr.MP(M) No.1989 of 2023 25.09.2023 Present: Mr. Naresh Kaul, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for the respondent/State. Inspector Kalyan Singh, Investigating Officer, Police Station Damtal, District Kangra, H.P., present in of person Status report stands filed. rt Learned counsel for the petitioner prays for an adjournment on the ground that he wants to go through the status report.
As prayed for, list on 04.10.2023.
( Sushil Kukreja) September 25, 2023 Judge (subhash) ::: Downloaded on - 25/09/2023 20:37:28 :::CIS