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Uttarakhand High Court

Smt. Kaushalya Negi Alias Sona Devi vs Union Of India And Others on 8 June, 2016

Author: U.C. Dhyani

Bench: U.C. Dhyani

WPSS N0. 1122 of 2016

U.C. Dhyani, ,I.

Mr. LP. Kohli, Advocate for the petitioner.

Mr. Pankaj Chaturvedi, Central Government
Standing Counsel for the respondents.

As prayed, four weeks' time is granted to learned counsel for respondents to file counter affidavit.

List thereafter. (U.C. Dhyani, J.) 08.06.2016 Negi