Uttarakhand High Court
Smt. Kaushalya Negi Alias Sona Devi vs Union Of India And Others on 8 June, 2016
Author: U.C. Dhyani
Bench: U.C. Dhyani
WPSS N0. 1122 of 2016 U.C. Dhyani, ,I. Mr. LP. Kohli, Advocate for the petitioner. Mr. Pankaj Chaturvedi, Central Government Standing Counsel for the respondents.
As prayed, four weeks' time is granted to learned counsel for respondents to file counter affidavit.
List thereafter. (U.C. Dhyani, J.) 08.06.2016 Negi